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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Himachal Pradesh - Subsection

Section 11(2) in The Himachal Pradesh Forest Produce (Regulation of Trade) Act, 1982

(2)The provisions of section 100 of the Code of Criminal Procedure, 1973 (2 of 1974) relating to search and seizure shall, so far may be, apply to searches and seizures under this section.