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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(1) in Telangana Infrastructure Development Corporation Act, 1998

(1)The Government shall by notification establish for the purposes of this Act, a Corporation to be called the [Telangana] [Substituted by G.O.Ms.No.45, Law (F) Department, dated 01.06.2016.] Infrastructure Development Corporation.