Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act] State of Punjab - Subsection Section 45(2)(a) in The Pepsu Townships Development Board Act, 1954 (a)the term of office of members, the manner of filling casual vacancies and the allowances or fees to be paid to any member or associate member of the Board;