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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Assam - Subsection

Section 72(3) in Gauhati Municipal Corporation Act, 1971

(3)The Municipal Service Commission shall hold examination periodically for recommending candidates for appointment to pots mentioned in the Schedule referred to in section 69, the maximum salary of which is not below two hundred and fifty rupees but below one thousand rupees per month;