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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Assam - Subsection

Section 10(1) in Guwahati Metropolitan Development Authority Act, 1985

(1)The Guwahati Metropolitan Development Authority may associate with itself, any person as a co=opted member for a period of three years whose assistance or advice it may consider necessary in carrying out its duties and functions as may be decided by the Authority in its meeting by passing a resolution for such co-option.