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State of Tamilnadu - Section

Section 2 in The Tamil Nadu Board of Revenue Abolition Act, 1980

2. The Bill seeks to give effect to the above objects.

Received the assent of the President on 1-11-1980 and Published in Part IV-Section 2 of the Tamil Nadu Government Gazette Extraordinary, dated 5-11-1980.An Act to provide for the abolition or the Board of Revenue and to provide for matters connected therewith.Be it enacted by the Legislature of the State of Tamil Nadu in the Thirty-First year of the Republic of India as follows:-