Rajasthan High Court - Jaipur
State Of Rajasthan vs Dr. (Smt.) Sumita Jain W/O Dr. C.P. Jain on 6 September, 2021
Bench: Sabina, Chandra Kumar Songara
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Misc. Application No.89/2021
In
D.B. Special Appeal Writ No. 154/2021
In
S.B. Civil Writ Petition No.2744/2013
State Of Rajasthan & Ors.
----Appellants
Versus
Dr. (Smt.) Sumita Jain W/o Dr. C.P. Jain
----Respondent
For Appellant(s) : Mr. Harshal Tholia, Advocate on behalf of Dr. Vibhuti Bhushan Sharma, Additional Advocate General HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA Order 06/09/2021 Let notice be issued to the respondent for 02.12.2021.
(CHANDRA KUMAR SONGARA),J (SABINA),J Ashish Kumar /32 (Downloaded on 10/09/2021 at 09:42:30 PM) Powered by TCPDF (www.tcpdf.org)