Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Rajasthan High Court - Jaipur

State Of Rajasthan vs Dr. (Smt.) Sumita Jain W/O Dr. C.P. Jain on 6 September, 2021

Bench: Sabina, Chandra Kumar Songara

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                      D.B. Civil Misc. Application No.89/2021
                                                                              In
                                                      D.B. Special Appeal Writ No. 154/2021
                                                                              In
                                                       S.B. Civil Writ Petition No.2744/2013

                                    State Of Rajasthan & Ors.
                                                                                                        ----Appellants
                                                                          Versus
                                    Dr. (Smt.) Sumita Jain W/o Dr. C.P. Jain
                                                                                                       ----Respondent

For Appellant(s) : Mr. Harshal Tholia, Advocate on behalf of Dr. Vibhuti Bhushan Sharma, Additional Advocate General HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA Order 06/09/2021 Let notice be issued to the respondent for 02.12.2021.

(CHANDRA KUMAR SONGARA),J (SABINA),J Ashish Kumar /32 (Downloaded on 10/09/2021 at 09:42:30 PM) Powered by TCPDF (www.tcpdf.org)