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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(1)(c) in The U.P. Apartment (Promotion Of Construction, Ownership And Maintenance) Act, 2010

(c)the plans and specifications approved by or submitted for approval to the local authority of the entire building of which such apartment forms part;