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[Cites 0, Cited by 0] [Section 113] [Entire Act]

Union of India - Subsection

Section 113(4) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(4)Expense for which it would be necessary to seek repayment from the representatives of the deceased shall not be incurred, whether they are willing to defray it or not.