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Bombay High Court

Mayur Mahade Salunkhe And Ors vs State Of Maharashtra And Anr on 22 March, 2024

Bench: Prakash D. Naik, N. R. Borkar

                                                                              Board Sr.No.:-44

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

             CR. WRIT PETITION NO. 4005 OF 2023

 Mayur Mahade Salunkhe And Ors                         ....PETITIONER
            V/S
 State Of Maharashtra And Anr                        ....RESPONDENT

Mr. Niranjan Bhavake a/w Meghna Tripathi i/b Bhavake and Associates for the Petitioners Mr. V. A. Kulkarni, APP for the Respondent/State.

Ms. Drishti Madhani for Respondent No. 2

Mr. Pramod Maruti Patil, Umbraj Police Station-Present CORAM : HON'BLE SHRI JUSTICE PRAKASH D. NAIK & HON'BLE SHRI JUSTICE N. R. BORKAR, JJ DATE : 22nd March, 2024 P.C. :

S. O. to 16/04/2024 ( H. O. B.).
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