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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of West Bengal - Subsection

Section 16(3) in The West Bengal Mazdoor, Tindal, Loader, Godownman And Other Workers (Regulation Of Employment And Welfare) Act, 1981

(3)The Chairman of the Advisory Committee shall be appointed by the State Government from amongst the members appointed to represent the State Government.