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[Cites 0, Cited by 0] [Section 114(2)] [Section 114] [Entire Act]

Nagpur Province - Subsection

Section 114(2)(f) in The City of Nagpur Corporation Act, 1948

(f)market dues on persons exposing goods for sale in any market or in place belonging to or under the control of the Government, the Nagpur Improvement Trust or of the Corporation; and