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State of Assam - Section

Section 5 in Assam Witch Hunting (Prohibition, Prevention and Protection) Act, 2015

5. Punishment for causing death.

- Whoever, assaults or uses criminal force or causes assault or use of criminal force against a person accusing him/her to be a witch, resulting in his/her death, shall be punished in accordance with section 302 of the Indian Penal Code, 1860.