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Bombay High Court

Actis Consumer Grooming Products ... vs Rakesh Malhotra And 9 Ors. on 20 February, 2026

                                                           21-carbp-609-2021-crr-462-2021.doc




varsha              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          ORDINARY ORIGINAL CIVIL JURISDICTION
                COMMERCIAL ARBITRATION PETITION NO. 609 OF 2021
                                            WITH
                      COURT RECEIVER'S REPORT NO. 462 OF 2021
                                            WITH
                           INTERIM APPLICATION NO. 854 OF 2022
                                            WITH
                      COURT RECEIVER'S REPORT NO. 365 OF 2021
                                            WITH
                       COURT RECEIVER'S REPORT NO. 40 OF 2022


          Actis Consumer Grooming Products Limited ... Petitioner/Applicant
                         vs.
          Rakesh Malhotra and Ors                                  ... Respondents
          Mr. Ketan Gaur (on VC), Mr. Neil Chatterjee, Ms. Ashwini Tak, Ms.
          Nidhisha Garg i/b. Trilegal, for the Petitioner.
          Mr. Carl Patel a/w. Sanaea Unigar and Gaurav Begani for
          Respondent No.1.
                                           CORAM : GAURI GODSE, J.
                                            DATED : 20th FEBRUARY 2026


          ORDER:

Office to verify whether this petition would pertain to the assignment of this court.

(GAURI GODSE, J.) Page no. 1 of 1 ::: Uploaded on - 21/02/2026 ::: Downloaded on - 27/02/2026 21:52:39 :::