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[Cites 0, Cited by 0] [Section 73] [Entire Act]

Union of India - Subsection

Section 73(5) in Pharmacy Council of India Regulations, 1952

(5)If an election becomes necessary the Secretary of the Board shall within ten days of the expiry of the period stated in paragraph (2) prepare and forward under registered cover to all members of the Board a list of the nominations received according to the following groups :
(a)Teachers of Pharmaceutical Chemistry;
(b)Teachers of Pharmacy;
(c)Teachers of Pharmacology;
(d)Teachers of Pharmacognosy;
(e)Other nominees.
The Secretary shall, at the same time, fix a date, not later than [one month] [Substituted by S.O. 508, dated 16.2.1963] from the date of issue of the list referred to above, for the receipt of voting papers and notify the same to all members.