Himachal Pradesh High Court
Rakesh Kumar vs Hpseb Ltd. & Ors on 1 May, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA.
.
CWP No. 6883 of 2022 a/w CWP Nos.
6882, 7008 7009, 7159, 7242, 7243, 7244, 7284, 760, 7455, 7457, 7459, 7467, 7468 of 2022 and CWP No. 2139 of 2023 Decided on: 01.05.2023
1. CWP No. 6883 of 2022 Rakesh Kumar ...Petitioner Versus HPSEB Ltd. & Ors. ...Respondents
2. CWP No. 6882 of 2022 Ajay Kumar r ...Petitioner Versus HPSEB Ltd. & Ors. ...Respondents
3. CWP No. 7008 of 2022 Lekh Raj ...Petitioner Versus HPSEB Ltd. & Ors. ...Respondents 4. CWP No. 7009 of 2022 Laxmi Kant ...Petitioner Versus HPSEB Ltd. & Ors. ...Respondents 5. CWP No. 7159 of 2022 Surjeet Kumar ...Petitioner Versus HPSEB Ltd. & Ors. ...Respondents 6. CWP No. 7242 of 2022 Sanjay Kumar ...Petitioner Versus HPSEB Ltd. & Ors. ...Respondents ::: Downloaded on - 03/05/2023 20:35:11 :::CIS 2 7. CWP No. 7243 of 2022 .
Gurpal Singh ...Petitioner Versus HPSEB Ltd. & Ors. ...Respondents 8. CWP No. 7244 of 2022 Sunil Kumar ...Petitioner Versus HPSEB Ltd. & Ors. ...Respondents 9. CWP No. 7284 of 2022 Rajinder Singh Rana ...Petitioner r Versus HPSEB Ltd. & Ors. ...Respondents 10. CWP No. 7360 of 2022 Sanjay Kumar ...Petitioner Versus HPSEB Ltd. & Ors. ...Respondents 11. CWP No. 7455 of 2022 Vijay Kumar ...Petitioner Versus HPSEB Ltd. & Ors. ...Respondents 12. CWP No. 7457 of 2022 Mohinder Singh ...Petitioner Versus HPSEB Ltd. & Ors. ...Respondents 13. CWP No. 7459 of 2022 Ravi Kumar ...Petitioner Versus HPSEB Ltd. & Ors. ...Respondents 14. CWP No. 7467 of 2022 ::: Downloaded on - 03/05/2023 20:35:11 :::CIS 3 Ashok Kumar ...Petitioner Versus .
HPSEB Ltd. & Ors. ...Respondents 15. CWP No. 7468 of 2022 Sudesh Kumar ...Petitioner Versus HPSEB Ltd. & Ors. ...Respondents 16. CWP No. 2139 of 2023 Davinder Sharma ...Petitioner Versus HPSEB Ltd. & Ors. ...Respondents Coram:
Hon'ble Mr. Justice Tarlok Singh Chauhan, Acting Chief Justice . Hon'ble Mr. Justice Virender Singh, Judge. Whether approved for reporting? 1 No For the Petitioner(s): Ms. Babita, Advocate vice Mr. A. K. Gupta, Advocate.
For the Respondents : Mr. Anil Kumar God and Mr. Vinod Chauhan, Advocate, for the respective respondents.
Mr. Anup Rattan, A. G. with Mr. Y. W. Chauhan, Sr. Addl. A.G., Mr. Ramakant Sharma, Ms. Sharmila Patial, Addl. A.Gs., Ms. Priyanka Chauhan, Dy. A.G. and Mr. Rajat Chaun, Law Officer, for respondents-State.
Tarlok Singh Chauhan, A.C.J. (Oral) CWP No. 7286/2022 & CWP No. 7740/2022 Delinked.1
Whether reporters of the local papers may be allowed to see the judgment? yes ::: Downloaded on - 03/05/2023 20:35:11 :::CIS 4 CWP No. 6883 of 2022 a/w CWP Nos. 6882, 7008 7009, 7159, 7242, 7243, 7244, 7284, 760, 7455, .
7457, 7459, 7467, 7468 of 2022 and CWP No. 2139 of 2023 Learned counsel for the petitioner(s) seeks permission to withdraw these petitions. Her statement is taken on record.
2. Accordingly, the petitions are dismissed as withdrawn, so also pending applications, if any.
r (Tarlok Singh Chauhan) Acting Chief Justice (Virender Singh) 1st May, 2023 Judge (sanjeev) ::: Downloaded on - 03/05/2023 20:35:11 :::CIS