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[Cites 0, Cited by 0] [Section 17A(5)] [Section 17A] [Entire Act]

State of Rajasthan - Subsection

Section 17A(5)(ix) in Rajasthan Minor Mineral Concession Rules, 2017

(ix)a recent passport size color photo of applicant and all the partners, members or directors in case the applicant is a firm or association of persons or company, as the case may be;