Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31(7)] [Section 31] [Entire Act] State of Karnataka - Subsection Section 31(7)(b) in University of Horticultural Sciences Act, 2009 (b)He shall be Ex-officio member secretary of the Board of Management, Academic Council and shall be permanent invitee of all councils;