Karnataka High Court
Sri.A.K.Bansal vs Mangalore Mahanagara Palike on 20 July, 2011
Equivalent citations: 2011 (4) AIR KAR R 661
Author: Ashok B Hinchigeri
Bench: Ashok B Hinchigeri
'M3
'BET
§\.l°
IN THE HIGH COURT 0:: KARNATAKZEE, Ts;'aN2c;.éLr3%§.EV'7*
DATED THIS THE 29"?" D;é\;.._,QF Jijifig 201'?
PRESENT%_*. 'a_*~=
THE HQWBLE MR.).SV_,¥<HEHA§2y €§%iEF 3:,;'s"':':Va:_AE_7
THE HOWBLE MR. 3usT':'CE--'A'$_HVi:5§«: é";5&;.§'§sC_H:GERI
W.P.N0.23332 323:0'{z.B~'§zE--§.xm.;;;.-
WEEN: «
SRIA.K.BANSAL
AGED 52 YEARS' 1 ' 4. ._ x »
S/G RM. BANE}?-'sL--::;
BANSAL v'VI.;..'§..,--Af }2<.<;>[;i;é:~;:4;3_
MANGALORE 57'§.fC3C*3
SR}: A:\3:<:":f.LAB::a;\§sxs.L' '
:i'«GEC3 26 ':"EAR'S ' '
Sxo A.t~<.5AN"S,{;L% V
AGED ABOUT 2%; YEA¥?{§_--: _
BANSAE; V1E..LA; KC2f.DjALGU'¥'HU
"V"?%=?§:.§*a¥'»£C'$i,x§{£;O;§§%.E; 575 0G3" -----
:M£?:S'.' -.<3_:; 3..%-i'svsA «.83 £'\3_SAL
£4535»-.:.4'5 '}fE».e§Ri>§
wga ;':g,._%<:.5A~:x:'_g.z;xL~,
AGE:s_AB<3L;T 45 YEARS
'' _.BA§\iS3>§i- \jE..i.L;£2,.~--"'E<;CE§A.L{°5ijT%~£U
Mf%NGAL€1vRE E?5 033
_ A §«?;~,._§v18§¥%£aN SHETTY
32635.5 423 'r"E%RS
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?éE§'x%'€§ALf{I§RE 512$ {.1233
'SR: A2<:R2im<. A
'vs/0 9;..cH:TH;méN«J;;N
MRS. K GEETHA
W/O K RAMESH
AGED 52 YEARS
CSANESH RAG LANE, KODEALGUTHU;
MANGALORE 575003
SR1 K. MADHUKAR
S/O LATE MAN}!-XPPE-\
AGED ABOUT 58 YEARS
GANESH RAG LANE, KODEALGUTHU,
MANGALQRE 575003 _
MRS. K, CHANCHALA
W/G K MADHUKAR
AGED 52 YEARS
SANESH RAD LANE, K023:/:gL--Q;-'?H:';_, 3;. "
MANGALORE 575003
SRI K. cHITHARANJ;§N.__ "
S/O LATE MANJAFP/ix '
AGED 65 YEARS _ 1 '
GANESH RAG {ANKOt3'E,~'A.L%i;'{j'j*.i;%'L:--~;.':.r K
MAN<3ALoR_E__5:7Er3_G§:,;,;,__ _
MRS.R£\3EEV1?< ' a
Mo K cH:'THARA'zx§JAr~v«.
AGED 54 YEARS . A _ '
GANESH RAG :;;.«t\_m:., KC>_DIP«VL{3¥~.§'}"HU;
MANGALCJRE 575093' - " '
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aa~m:<:g¢;:0P\E;.5'A;:§r3'a3
3:9,: RA3E:::%g:\;vA
" ~ . 'S/C'..D'E\/A£2:?xS gays.
3:353' YEARS
FLAT' $'?~3:'fi>;:{}5; xfgsaa RESEBENCY
'--§='"'¥ :;:.RG<5s,. KQSEALGUTHG
wgsssagsag 5'25 333
E522 PS3, rvzgraégzgg
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AGES 58 yams
FLAT w<:>.2a3, VEERA aesmgwcv
6" cmss, KQDIALGUTHU
MANGALQRE 325 003
MRS. 3.fi'aYfi\NTHI
W/O ESOVINDA NETT§R
;'3,€:}ED 49 YEARS
FLAT NCLZG4, KXEERA RESIDENCY V
5*" (Ross, KOSEALGUTHU
MANGALCDRE S?S 003
SR: JOHN RANJITH
S/C} CHANDRASHEKAR _ _
AGED 29 YEARS
FLAT NOJEOS; VEERA REs:DEN€$f ' g
6"' CROSS, :v<omAL<;..u'rHu ,--~--
MANGALORE 5?5:..r;«:*:A3
MRS; 5. sHAs§~i4;;é;;é\aL,$;f: __*.'_ ' 1 ._ --
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AGED 28 YEARS». '
FLAT No,r:aQ;:"; vT::'$:RA rift-e":'::é:s*E:§i:'::"
6?" CROSS, +<<:>.r:>:A::f:;:,_:*:"'HL2"«..%V_ - '
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w/(3 RAMDAS PRA_sHu.'~ ' '
FLAT i>iQ.1C;u"§,, vEEF<;:..REsI:;ENCv
6?' €:'r«E€§:f3:'.3.A,'-»w.E<O.QIALGUTH£}
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rimé .5;-ax %»{:"~:< E: :;::>..?'
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' AGE§=.?5 35:33..-
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~ .. 5'??? c::R,Q3":2,_. KGQEALGUTHU
* ":*<m:~¢§;--.a;..0RE 575 G623
_:*~¥s:2si'.-.:*t>%'i~m%-%:;é% 3 §*~/EELL$
-«wig M.§.MELLG
.é_§E§ $5 vagas
Fifi? £233,254,, 'EEEEA %'1%E§E£3E?>§C'¥
._.. '.»'.L2;~"'"* CRQES, §<:®QEALGi..,§"%"HL,i
§s%A§%§§§xLSRE S?§ G533
29%
SIRE DINESH
'SEO SHIVAPPA
AGED 28 YEARS
BHARATHENAGAR, BEEN
MANGALORE
MRS. suzsm PATEL
W/O s.v, mm;
AGED wow? 43 vgms
FLA? $23,104, VEERA RESIDENCY
65" 31053, KQDIALGUTHU
MANGALGRE 575 0&3
ESRI '\1'.S. RAVE KUMAR
S/0 N.'v". §L.E8RAMAN'f3'3%
AGED 42 YEARS
FLAT Na.2€:4, VEERA REsI:>éN?:_.i' "
5?" Q2035, e<omALc3uTHu_.,._ V
MANGALORE 575 Q33
MRS, sHA:LAJgx~;Sz='5FE:é;;.;\:sé; 1.: V
W/O GANG/3xD!{ARs'+'x"QESH.PAN{3jE
AGED 25 Y1_EgRS<.,
FLAT No.V:;<36;' EIEERA sé§:E'3:5'::.st§::y'
5"" CROSS, ;<_r3:>:A;;;_;ujmu"'«v%._ -
MANGALQRE 525 303*.
MRS. sHARAii>'A,Sr:Efiy "
W0 SRIfiHARA sH;.5'm'
.-..A<3ED~45--s YEARS
mczqr "wQ.{:}--sf3;3_, 'wzgaa §5Eé;:§E:\:CY
=_eT»?7' Vc.:r:u0s.s1,"z<%:34r,>Ia;s:;T:«::;
£'vz_.+s.:\;§A 51-:S'5~T.;}:;.3
gm. ,S§'L%MA':i;«%':: 7-
" @350 3'9: F?;éx¥v'ifi.~§"%§FéA SHETTY
AQEB 6:?~~'$'E:fiR.$
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34.
6"' CROSS, KQDEALGUTHU
MAAAGALQAE 5:25 003
MRS. K.&LA'\ffiaTHI
W/O JAYAATH
AGED 40 YEARS
A/AT DOTA HOUSE,
5"' CROSS, :<oL:>:A:.<3m"Hu
AAAAGALQAE 575 003
E'-='§RS.Q SAJHNYA SHETTY
W/O ASHQK KUMAR SHETTY
AGED 33 YEARS
FLAT NC2.303, VEERAX RESIDENCY "
5" CROSS, KODIALGUTHU
MANGALORE 5:25 003 '
SRISOMAYYA V
3/0 LATE BABL} :
AGED ?o YEARS 1 ._ .
R/AT DOTA HC'JUSE_'=,
5*" CROSS, Koa.1Ai:.c:An'H'i;'
MAA:GALo.RE~~575' 15363" 5:,
5A: SANTQSH. '
3/ca LATE BABU
AGED 70 YEARS - V
R/AT DOTA Hot:-SE' _
5*" CRC?jS§,AE<OE>:,€i;Lf3UTHU
_ ""~AaVAN<;;At£>:§§ 5:25 903" ----------
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' 5?" <:A"<:A$$;._' A:::;i'1AL<3L;THA}
E=r?_§aNGAL@RE;.E?S £383
;r:»%2';:>;S.'P:--::>sA:ra:: D ALVA
* 3;'21;,C}' :,.&._?7E SEVRDAS ALVA
-.A<:3&:$ S6 'EEARS
.§«*L,Af:* NQLE5, VEEAA §;ES§§E§\%C'€
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' ~ _ ,:<r:AA:@AA:3AE 3:25 2333
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MRS. SHAILA
WXO JAYARAM
AGED 65 YEFRRS
FLAT gweoa, 'JEERA RESIDENCYV - 4'
6" mass, KODEALGLJTHU
MANGALGRE 5:25 (303
MRS. VEERAMMA
W/O KUMARA
AGED 65 YEARS '
R,/AT DOTA HOUS.E'--'«_._ '_- L
6?" CROSS, KOQ1'ALC:1'E:'TE~%LJ "
MANGALORE :€':>5 é:_;a3"'-
MRS JAYA.N'fl=~2 '
W/O KR12;HNAPP::.."v\..,
AGED 4GYiEA'RS V .
R/AT DQTAHGUSE' _ " '
6*" CROSS, :~{'Q1DI.ALGm9H:g ~ 4
MANGALQRE 573:: pnaj;
_. «-" , ..... .. '\
S/Q irH;:2.N:":A::>_P2::,..._
'AGE'.r3" 35 'r'E»'?'«PiS'~ 1
Rf;-§T"«.E,§::§"§
5" cmss, Kajazgzmeurwu
MANGA_LGF€E*5?:'5 003
SR: mag} 3~
% * "::,{oA mire THANI'$"APPfis PGGJARY
' Ar:;e:.r:_> 3:? YEARS
1_R;;:::" SRENIDHI HOUEE
. 5?" moss, KOQEALGUTHLS
VT ' '§»;A:x§sAL@RE 575' 003
"mas. MAMATHA
W/G may
men 27 YEAPS
gig": saxmzm-£1 HOLEEE
6"' CRGSS, KG§E,5aLGU?'%-fii
fvLé2?%§fi:LQRE 5% $33
SRI $§~'§SEf'%i§3R;%
3,333 '?f"§,f5xE'éIYfia??":1'x
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iii:
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58.
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*5=" CROSS, K.O'E>§£'x£._jGL%TH£}
6"" caogs, KODEALGUTHU
MANGALORE 5:5 G83
Sm. GIRIJA
W/O SASENDRA
A5593 38 YEARS
5*" @2033, Koozmcisagmu
M,5aNGALORE 575 003
MRS. CSIREJA
W20 S?~%I\fAi3'PA
AGED 60 YEARS
6"' cases, KODIALGUTHU
MANGALORE 575 083
MRS. SLENANDA
D/O SHWAPPA
AGED 35 YEARS V
R/AT GIRUA NI\fz5aS'"~. "
6" Q2055, §<oC>I;xVLG:£Li'&su..
MANGALORE S=:?S »
MRS. VENL,J.T'HVA_ x"~. " "
W/0 SATISH '
AGED 30 '(EARS . '
5"" CROSS,'-s<c:>a:,ca:.;<3L;'<%*';4;:,iT'~.._ "*- '
MANGAL0RE':=:{5-QG3'- "
SR: cH;x:'u*L~RAi<,a{M§{ "
r»*:sxN'§_AL<>9gE...5'?5 39:3;
. SRE 'L25;/é;s;§as,&Ti.%" 3--.
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- _ m;::g§AL$RE 525 933
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52. MRS. HEMAVAT%--i2
W/O AWL
AGED 28 YE£'«RS
W CROSS, KODIALGUTHLE
MANGALORE 575 303 ._
54' 3:21 PRASANNA
5/<3 NAGENDRA
AGED 28 YEARS
5*" mass, KODIALGUTHU
MANGALORE 5:25 003.
55. MRS. PUSHPA
W/O UMESH
AGED 40 YEARS -.
5*" crzass, KC)DIALG.UTHU ~-- _
MANGALORE 5?5_..ec:3 '
56. MRS. SEETHA!}'zM3i«.._
W/O PUDDU ' _
AGED 52
6T" CROSS, s<o':;AIAL_Gu*i§Hu.'
MANGALGRE 375, 0'03'=- = _
5?. MANQHARI A '
ago BABU
AGED 2;8"s'E£ARS ~
---'-6*" CRLESS, KQDEALC3UTE+.i.U
M'ANG'Az..0'R}E 575 003
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AGES 52 \é's:5a';§?.§
5?" CROSS, ;<<>:;:;xL<3:m--«;:,:
_:v:Ar:;G';s.L0aE :::?'5 £303
523 §_A>(M!&;N
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KUM. SARITHA
D,/O LA><MAN§s
AGED 18 YEARS,
5"' CRQSS, KODIALGUTHU;
MA§\£GALORE--5?S 093
MRS-3. GAYATH RI
we UMESH
AGED 24 YEAR3,
67" cmss, KODEALGUTHU,
MANGALORE~S75 ass
SMT. GIRIJA
W/O RAMA
AGED 50 YEARS, V A
EST" CROSS, KODEi\LGL£THU:'
MANGALORE~S?5;"0052.' "
sMT,vAsANTéi f* "
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5?" CROSS, 1~<'<:>.%T:>:;:\z;G.':fiHu','<V_ - '
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W/Q BHOJA
AGED 55 YEARS,
6?" CROSS, KUDIALGUTHU,
MANGALO'RE~57S 99:;
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W/C} SANTOSH
AGED 28 YEARS,
6"' mass, KODIALGUTHU,««. f
MANGALC3RE~S?S 003
SR: MOHANDAS ALVA "
SID MAINDAPPA ;;xLx,':z;>;_.~ .
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SR1 DEVAPPA KLJEBROLE
S/O P§\P/ANNA
AGES ?6 YEARS,
R/AT G£\NESH RAQ LANE,
KODEALGUTHU,
MANGALGRE~S?S 093
sax Y;\sHA\mm'mA KUDRQLI
S/0 DEVAPPA
AGED 49 YEARS,
R/A GANESH RAD LANE;
KODEALGUTHU;
W-\NGALORE--S7S 003
SRIPANDURANGA
S/O DEVAPPA 'v A
AGED 35 YEARS, V
R/A GANESH RAD ?_£.AE\{§;E;
KODIALGUTHU,_.
MANGALORE~S3¥'S 0:33,
SR: 1:. VASMT:-gkx'
AGED 52 YEARS_. * -
S/O ::HAN:3RA _
R/AT KODIAL:3UTHU,.._ =
MANGALORE-5:5 003
SR: H. P¢g:\:r>uRAN:;A"V V'
_.S;:> 3. £34-'§5B¥J"
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84.
86.
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SIG ?%AG§iPF§a
RGED 4% 'r"EARS,
R,/33??' i(G$L5:£.€3L§TH¥.§§
F=?§A§'~§{3§&.QRE*~S?'S E333
SR1 3. BAL.i'§CHfi'%¥'«I$RA
S/Q ¥'si;5xGi-"-\P3'3A
AGES 39 YE:~'%RS,
RXAT KO§Lfia§.GL}THi},
MANGALQRE-5?§ €383
SR1}. SASHIDHARA
SIG ;-;A<3A?PA
AGE8 26 YEARS,
R/AT KOSIALGUTHU,
MANGALC}RE~S".?'5 0&3
SRE 3. R}-'&M§
S/C3 CSGWRL
13
AGED 52 ~rEARs,;" '
R/AT KGDI.é\LGUTH-Q;
MANGALORE~.5?SvQ{33"--1:;.__ ,
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S,/Q RAMA
AGED 36 YEAQS, =
KGDIALGUTHUQ.
MAMGA:;.Q'R.Eg5?5
SR:
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residentiai area is net serméssébte. In this regard, he bringg to
ear notice the permissibie uses of the Eands in the resi.2i':;=_:r§i:ia'§'-_
'T. %e=$§é'éfntia§ 8§"€§. In this
"3.2..Z RESIDENTIXQL Z€3NE.' ....
3;2.:5:2. Uses that are ,B€'f"F??fSS!bf€=3.'* E'£2w¢If5.v:g§s;séfvfCe
apartmenis, fmstefs inciufifng _ma:3;k:n§>V"._wCmen _
gems' hasteis, paying guest acc:;;rz?}'r:oa'ati::n.s," '~c:.>,Zc_i2', Si}?
homes, srpfzanages, ,0/'a<:*asv__ sf ,:2ub{{;: xw:z;9:s':'7g';:>;, ::.<':i*:e:*.::>V{§»»;A4(Vri2
to primary Jews! and hi_g'7.?.2_é2*< with a
Minimum sitai area of 580 M: :"J:3:°§e--:}?y 808 M3
for Lswer Primary scfrrgfsfs a:§b"2fi??;}€? Primary
scboofs, pubfic Ae:':£L{;:¥iJo/v:f$:fe <§" '!:'Z::raries, STD
bombs/mobrzei' mng%k% beams, mp
CGM ce2*;mi:+.s,__"""Vgfékfzgzyte -.fi;s§9i:*:}zes,,_VV_ he/'ghborhood er
convesiefgce ..;;r'E?c::'¢»';tsf% "'c;;:n::§;Zf;'ng mom, office sf
acivC:<:aées;'--. é2Z'f2ér -- pubxlfc: interest net
exceeding ,§U,.Q3¥?'? }'n_ "b.§?zf;'ding, state and cerszfrag'
gover:2;§ée':¢t. 5.a2z:¢_fs' " zficfuding service caunters,
'te!eco,<z7};:z2;r:.ic'a~t{on fc$a&?é;r' ana' equgsvment suéjected ts
"..s;{2--éag¢t'uzia§ -,$é:'ab;'!{f5x' .__<:ertif2'cate fram registered structuraf
games, «A
"3_._ Sri 'S~hvé*'£;%'.y sasbmétg that gmiess a na Qbjectéen ceytificate
i£:_'_":3E_;t2:%'fi':2§:3§'fram the Karnataka State ?§%§uti<:>n Ccmtrai Baard
SWQFE}; the we: wait camiai'; he mnstructad Er: the
%§?%§
regamg he §§"§f"%§S 'ca 323:" swtéce
zone as Cerzfzaineé in Reguiaimn 3.2.1 of the Zoning ~
X
18
Reguiatien 3.25 of the said Regufaiion deaiéng with p+.:__*;>Eic
utiéities. It reads as feflewsr
"$32.53; Uses that are ;2ermissi:i>fe,*-- Wafef %
fnstai/atiens /'nCfuc2':'r:g ireatmeni ..~;:3fer7:s, sf£::é;?ec;e"
reservoirs, ever head tanks, draihege:-Aesrfid7seni%.far;.;»'V:-.,,__
msta/lations, incfuding treatment pfafsts "-and ;;z;::,:.>§i>>sa;*
works, a'ryz'ng beds, dumping ya?a's;;'e[ectrfé ;:2_owe;9 pféhfég'
high tensiee and few tension tra*ns;f;_#:fs=sfon._V!inee' 5"abetat;'§3n
etc, Gas fnstaiiation, ge:3.<;V.«_vvo:'I{.s erfer V N<:r
Objection Certificate frore 'A ,_i<a=f):ei?a,?i<a -Polfution
Contra! Board, flrev.sta€io:r:s;-m}!f<V {and f}'!f
sites and such o;z'h'e',"i:<e,,§ubf?c u%!£§i}eSL" _
4. Sri "theVVVv§et weif emits a fiot of
obnoxieus and.' poiso.n'o'ufs'-.g}as.'"e'-The 'establishment of we': weft in
the heart sf 5: reé';d_'em;EaVV£' not desirable, so contends Sré
Shettyg H.e.ih'Vas~ aiso V rev-E.ieV:_§_____e;f; the Apex C0urt"s judgment in the
cas;'e_g§..sé}e(::.:;L~u_frIoN CONTROL BOARD v, PROF.
AND omens reperted in 1999 (10)
éfadverzcting the contention that the bureen ef
te.4_§heebeence ef injurious effeet is an these arms want
status Que, 'flue reieveet peragyephe ef the eeid
'v..§;fed":g;%"'ée%1§ are exieeeiee hereinbeiew:
19
"35. We shad! next efaberate the new cencep: 3,5
burden :32' proof referrea' to in the Veifare case at
(1995 (5) so: 64?); In that Case, Kufdip Singh, 3. <:':_af;;s~z-5-ac;/.V: '
as feffows: V b _
"me 'onus ef proef' is on me 6;?
deveioper/industriaffsf to show that Zaefien is '~
enwrenmentaiiy benign, ' . " 2
36. It is to be noticed that inaefe:z;1a:fz'esV'fQf
science have Jed to the 'pfegautiskéeryti'prfficgpiefl éfze' s£3z'd
'precautionary ;;:>z'1'm:i,oie' ziufvg 'the special
princfpfe of i3u!'0'en,<_:>f proc;7f..,in:'_eevire1§,meh':'e{"eases where
burden as to fhe s'£>«s ee~7ce :92' £57 the actions
progosed, ~ -';7;>12 :fzc2se.._wiio':«'yva{fi: ta Change the
status qzxo" W}»';%;_;;e," Environmenta!
:.earn;ng;,".ii?T':3"iéikf;(;§; !.5:§'§'£'!._C'he'nge .1.i'i";zV (2 992) at (9.123);
This is olfien §e;';m:e'efT}1s:Ae. ;f;e:r_e}*':§_a'! "of the burden cf proof,
because e:i}'erwise . 'esfififfenmentaf cases, those
oppcsgeg the"5;'?eVnge'v'woi:§d 'f:>e cempefied to sf2oL.r!::fer the
v"'~._vevidef}n:ffe;f§% _:_;3a;ra'e;fz,«...,a_.«proCea'ure which is net fair,
??2e;:erL::fve,»_n':._fs«-..necessary that the eerty attempting to
;:;feser§*e._ :*.fze" qua by maintaining a iessgeo/Iuéeo'
s§e€e"s!?e:§fG:"V'ef;;3f Carry' fee bgzrderz ef eroef encf the para!
wee Qvanés i"{::'eEter ft, mus: bees' $5235 burden: {See James
C}!ser%,'v,§?2£fting tee Bzzrderz cf' Proef} ZS Ez7v:'!,£.eW 3.892
._ '~fie:~.Vs§'e_. {.2 993;: gcguosee fr? 2292.22 (1§98};';%'erv.Ems,Lew
-- eaw-aw gees st 53;: s, 550), "
V I . V % 'ewekiefeee.
20
5. Sri Reuben fieeeb, the Eearned counse~§:.:m'fe'r'V--'j[j*;Eie'..___T'.
respondent Nee submits that the experts have zeroediT§Vr1"oVr1'%:he,,u "
scheduie progaerty after examining the:'».;xia!;3i¥§.2:3g eite'rrrati;ze:Ve_e& iocations. He submits that the cov=*is':-r.'_u¢:tie2n,_ er' weir'\r§:e§§.V_Hwe:1§dA solve the probiems of sewerage in Ko'£Lia_ibai¥ vifia-geA.T He :}:ubmits that no eollutien whatsoe§;{é~: vQc3u_!d%";.j;»e"~-..:ause'd"Vto the environment. If the wet weft ._€:Vor':structed; it wouid oniy aggravate:-" tE'c'«;?.r:}';i0g;r::;in;; t'he"'eé'we_r:ége.
6. Sri ReuhberrusL31jt;3_rr)its;4_":_r1a:.thefianstructien of the wet weil in questiorris~~..«:;r§§\,s".;_:§rr" existing sewerage network. any of the Zoning Reguiations er"a_riy erw:i«rr2}.rje*rje':;1:'t:xé2'§"'fawn He submits that the preposed we':-welt standby pump in cases of the br:eeVkLde}«v'§irz.«:.0?"fthjer.,f'€g'r.:'tVe'rMeump and the diesei generator in Cases}: 0'? r;T_é.sru ef~.e_E.ectricéty. g F. F%§_B_.'§atyanara3zar: §iegh, the ieamed eeunsei for ritgflél '¥je:s;:c:;n.<;f;er§Vif N93? sebméts that for constructing a wet welé, "J'v;::s_Vr:9.:i'_ne--Veejeeiéen Certificate is net reeeéred te be eeitainee Eran:
Eé ..... ._ . M \\ 24 132 In the resuit we ciismiss this petitien. Howeve:€ ';s;e expressiy reserve the Eéberty to the petitioners representing to the respendent authorities, n_i:i':e7 adverse effects; if any, of establishing!'the t=~5;e't_TT vkieir minimized. Their representations are to be "eensEd.e-reed' by '*;:r{e concerned resncndent authorities 'ecCer§ian§i'e--V' with iaw.
Subject to this observation; 'f__ I's_ f;5€'31v§AiEiZi§Z_):f't"'§S .:i'i's.missecfA. N0 orcfer EIS t0 COS'CS.
13. In vievgwcr'.¢fis':n}$_s1a§_ ofitrfre mam matter, nothing survives for .... -V-C6E'S.i'd;»é?§i.ti0fi Miec.W,11480/2010 for disper1sat:ien.'~.AIt'-'is.{i1érefere.,_€:§§--sm'issed as having become unnecessary.
arr 3 F ""*»,,f'§ ' er %...4"~¢;;_ ..... .. ' 3' f'%E.-; re»?
2 g.i5..£ "£6 E $515;
ESGE eéé::>..e