Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 656 in The Companies Act, 1956 656. Saving of incorporation under repealed Acts .- Nothing in this Act shall affect the incorporation of any company registered under any enactment hereby repealed.
