Allahabad High Court
Suresh Kumar Mishra vs State Of U.P.And Another on 12 January, 2010
Author: Vi°Ay Kumar Verma
Bench: Vi°Ay Kumar Verma
Court No. - 45 Case :- APPLICATION U/S 482 No. - 33888 of 2009 Petitioner :- Suresh Kumar Mishra Respondent :- State Of U.P.And Another Petitioner Counsel :- P.K.Singh Respondent Counsel :- Govt. Advocate Hon'ble Vi°ay Kumar Verma,J.
On the request being made by counsel for the applicant the case is passed over for today.
Put up on 25.01.2010 before appropriate Bench as supplementary fresh. Order Date :- 12.1.2010 V.k.updh.