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Allahabad High Court

Suresh Kumar Mishra vs State Of U.P.And Another on 12 January, 2010

Author: Vi°Ay Kumar Verma

Bench: Vi°Ay Kumar Verma

Court No. - 45

Case :- APPLICATION U/S 482 No. - 33888 of 2009
Petitioner :- Suresh Kumar Mishra

Respondent :- State Of U.P.And Another

Petitioner Counsel :- P.K.Singh
Respondent Counsel :- Govt. Advocate

Hon'ble Vi°ay Kumar Verma,J.

On the request being made by counsel for the applicant the case is passed over for today.

Put up on 25.01.2010 before appropriate Bench as supplementary fresh. Order Date :- 12.1.2010 V.k.updh.