Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 44 in The Rajasthan Molasses Rules, 1985 44. In case the licensee wants to wind up his business, he shall give one clear calendar month's notice to the Excise Commissioner through the district Excise Officer of his intention to do.
