Bombay High Court
Supreme Agro Trade, Thr. Its ... vs State Of Maharashtra, Thr. The ... on 11 April, 2023
Author: Avinash G. Gharote
Bench: Avinash G. Gharote
(1) 932wp2188.22+4
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
WRIT PETITION NO. 2188 OF 2022
Supreme Agro Trade and ors__ Vs. ___The State of Maharashtra and ors
WRIT PETITION NO. 2190 OF 2022
M/s. Pawan Traders and ors__ Vs. ___The State of Maharashtra and ors
WRIT PETITION NO. 2189 OF 2022
Salasar Agro and ors__ Vs. ___The State of Maharashtra and ors
WRIT PETITION NO. 3705 OF 2021
M/s. Reliable Tradelink and ors__ Vs. ___The State of Maharashtra and ors
WRIT PETITION NO. 3786 OF 2021
M/s. MCG Spinners & ors__ Vs. ___The State of Maharashtra and ors
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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Mr. Atharv Manohar, Advocate for petitioner
Ms. T.H.Khan, AGP for respondent nos. 1 to 3.
Mr. R.K.Thakkar, Advocate for respondent no.4
Mr. Anshu Deshpande, Advocate for respondent
CORAM : AVINASH G. GHAROTE, J.
DATE : 11/04/2023 List the matters on 25.4.2023. Interim order to continue till then.
JUDGE Rvjalit ::: Uploaded on - 11/04/2023 ::: Downloaded on - 13/04/2023 01:14:28 :::