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Bombay High Court

Supreme Agro Trade, Thr. Its ... vs State Of Maharashtra, Thr. The ... on 11 April, 2023

Author: Avinash G. Gharote

Bench: Avinash G. Gharote

                                                                                      (1)                                                  932wp2188.22+4

                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      NAGPUR BENCH : NAGPUR

                                             WRIT PETITION NO. 2188 OF 2022
            Supreme Agro Trade and ors__ Vs. ___The State of Maharashtra and ors
                                             WRIT PETITION NO. 2190 OF 2022
             M/s. Pawan Traders and ors__ Vs. ___The State of Maharashtra and ors
                                             WRIT PETITION NO. 2189 OF 2022
                    Salasar Agro and ors__ Vs. ___The State of Maharashtra and ors
                                             WRIT PETITION NO. 3705 OF 2021
         M/s. Reliable Tradelink and ors__ Vs. ___The State of Maharashtra and ors
                                             WRIT PETITION NO. 3786 OF 2021
               M/s. MCG Spinners & ors__ Vs. ___The State of Maharashtra and ors
  ---------------------------------------------------------------------------------------------------------------------------------------------------------------------------
Office Notes, Office Memoranda of Coram,                                                                     Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
  ---------------------------------------------------------------------------------------------------------------------------------------------------------------------------
           Mr. Atharv Manohar, Advocate for petitioner
           Ms. T.H.Khan, AGP for respondent nos. 1 to 3.
           Mr. R.K.Thakkar, Advocate for respondent no.4
           Mr. Anshu Deshpande, Advocate for respondent


                                                                           CORAM :                     AVINASH G. GHAROTE, J.

DATE : 11/04/2023 List the matters on 25.4.2023. Interim order to continue till then.

JUDGE Rvjalit ::: Uploaded on - 11/04/2023 ::: Downloaded on - 13/04/2023 01:14:28 :::