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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(2) in The M.P. Panchayat Samvida Shala Shikshak (Employment and Conditions of Contract) Rules, 2005

(2)Period for contract and other terms and conditions of the Samvida Shala Shikshak appointed on compassionate ground will be same as for other Samvida Shala Shikshak.