Calcutta High Court
C.I.T. Wb-Ii vs Punjab Ginning & Pressing Co. Ltd on 27 March, 2014
Author: Arun Mishra
Bench: Arun Mishra
ITP No. 161 of 1997
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction
ORIGINAL SIDE
C.I.T. WB-II
Versus
PUNJAB GINNING & PRESSING CO. LTD.
BEFORE:
The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA
The Hon'ble JUSTICE JOYMALYA BAGCHI
Date : 27th March, 2014.
For Appellant :
For Respondent:
The Court : Nobody appears to prosecute the matter. Records are also not traceable, as reported by the Registry of this Court.
In view of the above, the petition is dismissed for non- prosecution.
(JOYMALYA BAGCHI, J.) (ARUN MISHRA, CJ.) SN.
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