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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Uttar Pradesh - Subsection

Section 45(8) in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

(8)An employee of the mill/distillery establishment where he is an employee, shall not give threats to any person or employee in the mill and not deny to per form the work of general nature as directed.