Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Mizoram - Section Section 10 in The Mizo District (Forest) Act, 1955 10. All breaches of the provisions of Sections 4, 5, 7 and 9 shall be punishable with the application in spirit of Section 188 of the Indian Penal Code.
