Delhi High Court - Orders
Balaji Steel Trade vs Fludor Benin S.A. & Ors on 17 November, 2023
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 544/2023, IA 22768/2023
BALAJI STEEL TRADE
..... Plaintiff
Through: Mr. Nishant Doshi, Mr.
Nitin Sharma , Advs.
versus
FLUDOR BENIN S.A. & ORS.
..... Defendant
Through: Ms. Urvashi Mishra, Adv.
for D-1 (Through VC)
CORAM:
JOINT REGISTRAR (JUDICIAL) SH. MANISH
SHARMA, (DHJS)
ORDER
% 17.11.2023 Ld. Presiding Officer is on leave today. As per directions, re-notify the matter for the purpose already fixed on, 24/11/2023.
Reader to SH. MANISH SHARMA, (DHJS) JOINT REGISTRAR (JUDICIAL) NOVEMBER 17, 2023/nk Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/11/2023 at 22:13:27