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Delhi High Court - Orders

Balaji Steel Trade vs Fludor Benin S.A. & Ors on 17 November, 2023

                                $~20
                                *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                                +         CS(COMM) 544/2023, IA 22768/2023
                                          BALAJI STEEL TRADE
                                                                                                                        ..... Plaintiff
                                                                               Through:                 Mr. Nishant Doshi, Mr.
                                                                                                        Nitin Sharma , Advs.

                                                                               versus

                                          FLUDOR BENIN S.A. & ORS.
                                                                                                                      ..... Defendant
                                                                               Through:                 Ms. Urvashi Mishra, Adv.
                                                                                                        for D-1 (Through VC)

                                          CORAM:
                                          JOINT REGISTRAR (JUDICIAL)                                                       SH.   MANISH
                                          SHARMA, (DHJS)
                                                       ORDER

% 17.11.2023 Ld. Presiding Officer is on leave today. As per directions, re-notify the matter for the purpose already fixed on, 24/11/2023.

Reader to SH. MANISH SHARMA, (DHJS) JOINT REGISTRAR (JUDICIAL) NOVEMBER 17, 2023/nk Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/11/2023 at 22:13:27