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[Cites 0, Cited by 3] [Entire Act]

Union of India - Section

Section 14 in The Working Journalists (Conditions Of Service) And Miscellaneous Provisions Rules, 1957

14. Compensatory holidays .-If a working journalist is required to attend on a holiday, a compensatory holiday shall be given to him, within thirty days immediately following the holiday, on a day mutually agreed upon by him and his employer.