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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Punjab - Subsection

Section 32(2) in The Punjab Agricultural Produce Markets (Election to Market Committees), Rules 1961

(2)[If the number of such candidates is more than one, an election shall be held by secret ballot. Every member of the Co-operative Societies in a notified market area wishing to vote shall bring with him a certificate of identity in Form 'T' from the Assistant Registrar, Co-operative Societies, of the District or the President or the Chairman as the case may be, of the Co-operative Society concerned.] [Substituted vide Notification No. GSR 264/PA 23/61/S-43/Amd (6)/66 dated 11.10.1966.][(2-A) After the identity of an elector has been established he shall be supplied with a ballot paper in Form 'S' on which the names of contesting candidates alongwith [facsimilies of] [Added by Notification No. GSR 171/PA 23/61/5543-12/Amd (1)/62 dated 13.8.62.] symbols allotted to them shall be printed, typed or legibly written in regional language;]