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[Cites 0, Cited by 0] [Section 375] [Entire Act]

NCT Delhi - Subsection

Section 375(4) in The New Delhi Municipal Council Act, 1994

(4)The Council shall, out of the New Delhi Municipal Fund, pay to the Government the amounts of the salary, pension, leave and other allowances as fixed under sub-section (3) together with all other incidental charges in connection with the establishments of the said magistrates.