Punjab-Haryana High Court
Raj Pal And Others vs Satbir And Others on 2 May, 2013
Author: Daya Chaudhary
Bench: Daya Chaudhary
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
FAO No.4234 of 2011 (O&M)
Date of decision: 02.05.2013.
Raj Pal and others ..Appellants
Versus
Satbir and others ..Respondents
CORAM: HON'BLE MRS. JUSTICE DAYA CHAUDHARY
Present: None for the appellants.
None for the respondents.
Daya Chaudhary, J. (Oral)
Counsel for the appellants was neither present on 02.03.2012 nor on 11.05.2012 and again on 12.02.2013. Today also, he is not present.
Dismissed for want of prosecution.
02.05.2013 (DAYA CHAUDHARY) neetu JUDGE