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Punjab-Haryana High Court

Raj Pal And Others vs Satbir And Others on 2 May, 2013

Author: Daya Chaudhary

Bench: Daya Chaudhary

       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                       CHANDIGARH

                                        FAO No.4234 of 2011 (O&M)
                                        Date of decision: 02.05.2013.


Raj Pal and others                                       ..Appellants



                            Versus



Satbir and others                                        ..Respondents


CORAM:       HON'BLE MRS. JUSTICE DAYA CHAUDHARY

Present:     None for the appellants.

             None for the respondents.

Daya Chaudhary, J. (Oral)

Counsel for the appellants was neither present on 02.03.2012 nor on 11.05.2012 and again on 12.02.2013. Today also, he is not present.

Dismissed for want of prosecution.




02.05.2013                                      (DAYA CHAUDHARY)
neetu                                                 JUDGE