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[Cites 0, Cited by 0] [Section 329(5)] [Section 329] [Entire Act]

State of Jharkhand - Subsection

Section 329(5)(iv) in Bihar Education Code, 1961

(iv)In a Uni-purpose Higher Secondary School with provision for only Humanities, there should be three posts of assistant teachers in the scale of Rs. 125-5-160-E.B.-5-200, and the remaining posts of assistant teachers with Master's or Honour's degrees (trained or untrained) in the scale of Rs. 100-5-125-E.B.-4-145-E.B-3-175.