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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Punjab - Subsection

Section 22(1)(i) in The Punjab State Board of Technical Education and Industrial Training Act, 1992

(i)do all acts required for implementing the decisions of the Board and shall exercise such powers and perform such other duties in relation thereto, as may be prescribed;