(3)[ The fees for a temporary Bar licence at theatres or at other places of amusement shall be Rs. 20 per annum or Rs. 400 per month, such fees being payable in advance prior to issue of the licence, and if such a licence is required for a theatre or performance held for bona fide charitable purpose, the Collector may grant it either free of any fee or at a reduced fee.] [Substituted vide Orissa Gazette Extraordinary Part III-A/21.5.1976.]
