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[Cites 0, Cited by 0] [Section 140] [Entire Act]

State of Rajasthan - Subsection

Section 140(2) in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

(2)A separate demand shall ordinarily be made in respect of the grant proposed for each department, provided that the Finance Minister may include in one demand grants proposed for two or more departments or make a demand in respect of expenditure which cannot readily be classified under particular departments.