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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2) in Transfer of Evacuee Deposits Rules, 1955

(2)An Assistant Custodian shall discharge the duties imposed on him by or under the Act under the general superintendence and control of the Custodian who shall provide for the distribution of the work among the Assistant Custodians subject to such general or special orders as the Central Government may from time to time issue in this behalf.