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Bombay High Court

Bayer Bio-Science Pvt. Ltd, Bayer ... vs State Of Mah. Thr. Pravinkumar S/O. ... on 10 July, 2023

Author: G. A. Sanap

Bench: G. A. Sanap

                                            1                                    20 apl439.23.odt


                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            : NAGPUR BENCH : NAGPUR.

                  CRIMINAL APPLICATION (APL) NO. 439 OF 2023
                             BAYER BIO-SCIENCE PVT. LTD.
                                       VERSUS
            STATE OF MAH., THRU. PRAVINKUMAR KHARCHE, SEED INSPECTOR
-------------------------------------------------------------------------------------------------------
Office Notes, Office Memoranda of                         Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
-------------------------------------------------------------------------------------------------------
                          None for the applicant.
                          Mrs. Mayuri H. Deshmukh, A. P. P. for the non-applicant.

                                  CORAM : G. A. SANAP, J.

DATE : JULY 10, 2023.

1. Two weeks time is granted to learned APP as a last chance for filing reply.

2. Stand over after two weeks.

JUDGE Diwale ::: Uploaded on - 11/07/2023 ::: Downloaded on - 11/07/2023 23:38:48 :::