Bombay High Court
Bayer Bio-Science Pvt. Ltd, Bayer ... vs State Of Mah. Thr. Pravinkumar S/O. ... on 10 July, 2023
Author: G. A. Sanap
Bench: G. A. Sanap
1 20 apl439.23.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
: NAGPUR BENCH : NAGPUR.
CRIMINAL APPLICATION (APL) NO. 439 OF 2023
BAYER BIO-SCIENCE PVT. LTD.
VERSUS
STATE OF MAH., THRU. PRAVINKUMAR KHARCHE, SEED INSPECTOR
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Office Notes, Office Memoranda of Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
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None for the applicant.
Mrs. Mayuri H. Deshmukh, A. P. P. for the non-applicant.
CORAM : G. A. SANAP, J.
DATE : JULY 10, 2023.
1. Two weeks time is granted to learned APP as a last chance for filing reply.
2. Stand over after two weeks.
JUDGE Diwale ::: Uploaded on - 11/07/2023 ::: Downloaded on - 11/07/2023 23:38:48 :::