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Supreme Court - Daily Orders

Madhukar Bapu Patil vs Shankar Bapu Patil on 4 April, 2014

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ITEM NO.24                     COURT NO.12             SECTION IX


              S U P R E M E       C O U R T   O F    I N D I A
                               RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil)....../2014
                                        CC 5260-5261/2014

(From the judgement and order dated 07/03/2013 in CA No.462/2010
with CA No.463/2010 in SA No.3294/2010 of The HIGH COURT OF BOMBAY)

MADHUKAR BAPU PATIL                                     Petitioner(s)

                    VERSUS

SHANKAR BAPU PATIL & ORS.                                   Respondent(s)

(With appln(s) for c/delay in filing SLP,c/delay in refiling SLP and
office report ))


Date: 04/04/2014      These Petitions were called on for hearing today.


CORAM :
          HON’BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
          HON’BLE MR. JUSTICE DIPAK MISRA


For Petitioner(s)             Mr. Satyajit A. Desai, Adv.
                              Ms. Anagha S.Desai,Adv.
                              Mr. Somnath Padhan, Adv.

For Respondent(s)



             UPON hearing counsel the Court made the following
                                 O R D E R

Delay condoned. The special leave petitions are dismissed on merits.





          [Rajni Mukhi]                             [Usha Sharma]
           Sr. P.A.                                 Court Master