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Delhi High Court - Orders

The Cartoon Network Lp,Lllp And Another vs Gee Pee Foods Pvt Ltd And Ors on 6 October, 2025

                          $~28
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    CS(OS) 835/2006
                               THE CARTOON NETWORK LP,LLLP AND
                               ANOTHER                                        .....Plaintiff
                                               Through: Ms. Ananya Chug, Advocate.

                                                                  versus

                                    GEE PEE FOODS PVT LTD AND ORS              .....Defendants
                                                  Through: Mr. Sanjay K. Shandilya, Advocate.

                                    CORAM:
                                    HON'BLE MR. JUSTICE TEJAS KARIA
                                                 ORDER

% 06.10.2025

1. The learned Counsel for the Defendants submits that due to flooding of the office of the Counsel of the Defendants, a short accommodation is requested.

2. The learned Counsel for the Plaintiff has no objection, given the nature of the request.

3. Accordingly, list for hearing on 07.01.2026.

TEJAS KARIA, J OCTOBER 6, 2025/sms This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/10/2025 at 21:50:46