Delhi High Court - Orders
The Cartoon Network Lp,Lllp And Another vs Gee Pee Foods Pvt Ltd And Ors on 6 October, 2025
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 835/2006
THE CARTOON NETWORK LP,LLLP AND
ANOTHER .....Plaintiff
Through: Ms. Ananya Chug, Advocate.
versus
GEE PEE FOODS PVT LTD AND ORS .....Defendants
Through: Mr. Sanjay K. Shandilya, Advocate.
CORAM:
HON'BLE MR. JUSTICE TEJAS KARIA
ORDER
% 06.10.2025
1. The learned Counsel for the Defendants submits that due to flooding of the office of the Counsel of the Defendants, a short accommodation is requested.
2. The learned Counsel for the Plaintiff has no objection, given the nature of the request.
3. Accordingly, list for hearing on 07.01.2026.
TEJAS KARIA, J OCTOBER 6, 2025/sms This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/10/2025 at 21:50:46