Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] Union of India - Subsection Section 18(6) in Criminal Tribes Act, 1871 (6)conditions to be inserted in any such pass as to(a)the places where the holder of the pass may go or reside;(b)the officers before whom, from time to time, he shall be hound to present himself;(c)and the time during which he may absent himself;
