Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act] State of Uttarakhand - Subsection Section 11(1)(a) in Uttarakhand Anti Littering and Anti Spitting Act, 2016 (a)the name or address of the person is unknown to him and the person declines to give his name and address; or