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Delhi High Court - Orders

Suresh Sharma vs Ntro & Ors on 11 July, 2024

Author: Suresh Kumar Kait

Bench: Suresh Kumar Kait

                                          $~29
                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           W.P.(C) 12105/2021
                                                      SURESH SHARMA                                                                .....Petitioner
                                                                                         Through:                Mr. M.K. Bhardwaj and Mr. M.D.
                                                                                                                 Jangra, Advocates
                                                                                         versus
                                                      NTRO & ORS.                                                                  ....Respondents
                                                                                         Through:                Mr. Vikram Jetly, CGSC with Ms.
                                                                                                                 Shreya Jetly, Advocate for R-1, 2 & 5
                                                      CORAM:
                                                      HON'BLE MR. JUSTICE SURESH KUMAR KAIT
                                                      HON'BLE MR. JUSTICE GIRISH KATHPALIA
                                                                                         ORDER

% 11.07.2024

1. No time left.

2. Renotify on 08.10.2024.

SURESH KUMAR KAIT, J GIRISH KATHPALIA, J JULY 11, 2024/rk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/07/2024 at 23:16:44