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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28(1)(c) in The U.P. Co-operative Societies Rules, 1968

(c)where it relates to change of name of society, is not such as to be misleading in respect of objects, activities or area of operation of the society;