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[Cites 0, Cited by 0] [Section 34(3)] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(3)(v) in Rajasthan Public Procurement Rules, 2012

(v)any other requirements laid down by the procuring entity in conformity with the Act and these rules relating to the preparation and submission of bids and to other aspects of the procurement proceedings.