Section 70(5) in The West Bengal Panchayat Act, 1957
(5)The term of office of a members of a Nyaya Panchayat shall be four years from the date of the notification mentioned in sub-section (3) :Provided that members of a Nyaya Panchayat shall continue in office until the election of the members of the Nyaya Panchayat by the newly constituted Anchal Panchayat after a general election.
