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Bombay High Court

Sanjay Chandrakant Thakar And Another vs Somraj Sheshrao Telkhade Thr. P.O.A. ... on 13 November, 2019

Author: Manish Pitale

Bench: Manish Pitale

                                         1                                           cra73.19.odt


                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          NAGPUR BENCH AT NAGPUR

         Civil Application (CAC) No.73 of 2019 in C.R.A. St.No.17226/19
               Sanjay Thakar & Anr. Vs. Somraj Telkhade and others

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Office Notes, Office Memoranda of Coram,                           Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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                               CORAM : MANISH PITALE, J.

DATED : NOVEMBER 13, 2019 This Civil Revision Application along with application for condonation of delay was listed on 05/11/2019, when none had appeared on behalf of the applicants. Even today when the applications are called out, none has appeared on behalf of the applicants.

2. Hence, list on 22nd November, 2019, as a matter of last chance.

JUDGE MP Deshpande ::: Uploaded on - 14/11/2019 ::: Downloaded on - 15/11/2019 01:08:11 :::