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[Cites 0, Cited by 0] [Section 108(4)] [Section 108] [Entire Act]

State of Rajasthan - Subsection

Section 108(4)(c) in Rajasthan Co-operative Societies Rules, 2003

(c)if the address or such person is known to the Registrar or other authorised person, by sending it to him by registered post with acknowledged due; or