Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65A(6)] [Section 65A] [Entire Act] Union of India - Subsection Section 65A(6)(i) in The Coal Mines Provident Fund Scheme (i)such particulars of the shares allotted to the members on whose behalf advances are made from the Fund as may be called for by the Commissioner ;