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[Cites 0, Cited by 0] [Section 47(3)] [Section 47] [Entire Act]

State of Haryana - Subsection

Section 47(3)(a) in The Gurugram Metropolitan Development Authority Act, 2017

(a)the extent of fulfilment of the goals and objectives of the Authority stated in this Act, as demonstrated by the state of infrastructure, urban environment and social, economic and industrial development of the notified area;